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[Cites 0, Cited by 3] [Section 131(1)] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(1)(b) in The Representation of the People Act, 1951

(b)shout, or otherwise act in a disorderly manner, within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof, so as to cause annoyance to any person visiting the polling station for the poll, or so as to interfere with the work of the officers and other persons on duty at the polling station.