Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 132 in Grama Panchayats Rules, 1968 132. A printed receipt on Form No. 27 shall be issued for collection of latrine tax or conservancy tax, lighting rate, drainage fee, water rate, warrant fee and such other fees or taxes as may be levied under the Act from time to time.
