Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bayer Intellectual Property Gmbh vs The Controller Of Patents on 19 May, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                             $~1
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         C.A.(COMM.IPD-PAT) 27/2021
                                       BAYER INTELLECTUAL PROPERTY GMBH ..... Appellant
                                                    Through: Mr. Debashish Banerjee and
                                                    Mr. Ankush Verma, Advs.

                                                                            versus

                                       THE CONTROLLER OF PATENTS             ..... Respondent
                                                   Through: Mr.       Harish    Vaidyanathan
                                                   Shankar, CGSC, Mr. Srish Kumar Mishra,
                                                   Mr. Sagar Mehlawat and Mr. Alexander
                                                   Mathai Paikaday, Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 19.05.2023

1. Owing to paucity of time, it is not possible to take up this matter today.

2. Accordingly, re-notify on 9th August 2023.

C.HARI SHANKAR, J MAY 19, 2023 ar This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:15:59