Delhi High Court - Orders
Bayer Intellectual Property Gmbh vs The Controller Of Patents on 19 May, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 27/2021
BAYER INTELLECTUAL PROPERTY GMBH ..... Appellant
Through: Mr. Debashish Banerjee and
Mr. Ankush Verma, Advs.
versus
THE CONTROLLER OF PATENTS ..... Respondent
Through: Mr. Harish Vaidyanathan
Shankar, CGSC, Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat and Mr. Alexander
Mathai Paikaday, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 19.05.2023
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Accordingly, re-notify on 9th August 2023.
C.HARI SHANKAR, J MAY 19, 2023 ar This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:15:59