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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2) in The Orissa Nurses and Midwives Registration Act, 1938

(2)After the expiry 6f two years from the commencement of this Act, no subsidy shall be paid by the State Government or by a local authority to any medical practitioner who employs a dai other than a registered dai.