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[Cites 0, Cited by 1] [Section 24(2)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2)(b) in The Punjab School Education Board Act, 1969

(b)the other officers referred to in sub-section (3) of section 15 which the Board may have and the terms and conditions of service of such officers and the Secretary of the Board;