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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(6) in The Rajasthan Municipal Service Rules, 1963

(6)The Committee shall consist of the following:-
(i) Secretary to the Government in L.S.G. Department. Chairman.
(ii) The representative of Department of Personnelnot below the rankof Deputy Secretary Member.
(iii) The Director of Local Bodies. Member Secretary.