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[Section 25]
[Entire Act]
State of Rajasthan - Subsection
Section 25(6) in The Rajasthan Municipal Service Rules, 1963
| (i) | Secretary to the Government in L.S.G. Department. | Chairman. |
| (ii) | The representative of Department of Personnelnot below the rankof Deputy Secretary | Member. |
| (iii) | The Director of Local Bodies. | Member Secretary. |