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State of Karnataka - Section

Section 37 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

37. Constitution of committees.

All the authorities of the University shall have power to constitute or reconstitute committees and to delegate to them such of their powers as they deem fit. Such Committees shall save as otherwise provided, consist of members of the authority concerned and of such other persons, if any as the authority in each case may think fit.