Bombay High Court
Bajaj Electricals Limited vs Bajai Electricals Limited on 24 September, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 2 966-NMCDL-1885-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (L) NO. 1885 OF 2018
IN
COMMERCIAL IP (L) NO. 1058 OF 2018
Bajaj Electricals Limited ... Plaintif
Versus
Priyalite and another ... Defendants
Mr. Hiren Kamod alongwith Ms. Niyati Davawala instructed by ALJ & Parnters for
the Plaintif.
Mr. Mandar Soman for Defendant No.1.
CORAM : S.J. KATHAWALLA, J.
DATED : 24th SEPTEMBER, 2018 P.C.:
The learned Advocate appearing for Defendant No.1 has tendered cheques aggregating to Rs.25,00,000/- drawn in favour of Plaintif, the particulars of which are as follows :-
Sr.No. Cheque No. Bank Date Amount 1 000067 HDFC Bank, Vimal Tower, 24.09.2018 2,00,000 Agra Road, Firozabad-
283203 in favour of Bajaj Electricals Limited 2 000068 HDFC Bank, Vimal Tower, 01.10.2018 11,50,000 Agra Road, Firozabad-
283203 in favour of Bajaj Electricals Limited 3 000066 HDFC Bank, Vimal Tower, 08.10.2018 11,50,000 Agra Road, Firozabad-
283203 in favour of Bajaj Electricals Limited ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:06:44 ::: kpd 2 / 2 966-NMCDL-1885-2018.doc Alongwith the cheques written, undertaking of Mrs. Priya Gupta, Proprietor of Defendant No.1 is also tendered. Therefore, the cheques as well as undertakings are accepted. Stand over to 12th October, 2018, first on board. Liberty to apply.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 25/09/2018 ::: Downloaded on - 27/09/2018 01:06:44 :::