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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1) in Civil Court Rules of the High Court of Judicature at Patna

(1)type-written or written on foolscape water-marked plain demi-paper, one side of the paper only being used and a quarter margin together with at least one inch of space at the top and bottom of each sheet being allowed;Note. - The paper indicated is that generally known as "pie" or "cartridge" paper and is sold by all stamp-vendors.