Section 11(4) in Sri Konda Laxman Telangana State Horticultural University Act, 2007
(4)The Board may, for purpose of consultation invite any person having practical experience or special knowledge of any subject under its consideration to attend its meeting. Such person shall have right to speak in, and otherwise to take part in the proceedings of such meeting, but shall not, by virtue of this sub-section, be entitled to vote in any such meeting. A person attending such meeting shall be entitled to such allowances as may be prescribed.
