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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

13. Levy of subscription for market reports etc.

- The market committee may, in accordance with such rules as may be made in this behalf, levy a subscription for collecting and disseminating among the subscribers, information as to any matter relating to statistics or marketing in respect of notified agricultural produce, livestock or products of livestock.