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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Kashtha Chiran (Viniyaman) Niyam, 1984

(2)The Divisional Engineer of the Madhya Pradesh Electricity Board shall ensure that only those saw mills whose owners are operating them under a valid licence from the concerned licensing officer, are consuming the electric energy.