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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(b) in Uttarakhand Technical University Act, 2005

(b)to admit any college to privileges of affiliation or to enlarge the privileges of any college already affiliated, or to withdraw or curtail any such privilege and guide and control the work of such colleges, provided that whereas the college of Technology, Pantnagar though under the control of and attached to the G.B. Pant Agriculture and Technology University, Pantnagar, yet the admission and academic functions of the said college shall be conducted under the provision of this Act.