Delhi High Court - Orders
Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 21 February, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2022 & CM APPL. 16754/2022
DIOCESE OF DELHI-CNI ..... Petitioner
Through: Mr. Romy Chacko, Mr. Sunil
Kumar Singh and Mr. Sudesh Kumar,
Advocates.
versus
MR. DEEPAK MARTIN CALEB ..... Respondent
Through: Mr. Raghav Awasthi,
Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.02.2023 Adjournment is sought on behalf of the Petitioner. At request, list on 24.03.2023. It is made clear that no adjournment shall be granted on the next date of hearing.
Interim order dated 05.05.2022 shall continue to operate, till the next date of hearing.
JYOTI SINGH, J FEBRUARY 21, 2023/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.02.2023 15:21:34