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[Cites 0, Cited by 0] [Section 69A(6)] [Section 69A] [Entire Act]

State of Meghalaya - Subsection

Section 69A(6)(ii) in The Meghalaya Co-operative Societies Act, 2015

(ii)"transferee Bank" in relation to an insured Co-operative Bank which is an insured Bank under the provisions of the Deposit Insurance and Credit Guarantee Corporation Act, 1961.