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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(xii) in The Statutes of the Punjabi University

(xii)One teacher from each college admitted to the privileges of the University having 60 or more teachers on its staff with at least 10 years' experience of teaching degree classes, by rotation according to age from amongst those whose names are borne on the register maintained by the Registrar for this purpose;