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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(5)In the absence of the Commission Secretary, such other officer of the Commission, as may be authorized by the Commission, may exercise all the functions of the Commission Secretary.