Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in The Merchant Shipping (Registration of Indian Ships) Rules, 1960 (3)[ They shall apply to every sea-going Indian ship which is fitted with mechanical means of propulsion,";] [Inserted by G.S.R. 155, dated 20th February, 1997]
