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[Cites 0, Cited by 0] [Section 358(4)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(4)(h) in The Chhattisgarh Municipalities Act, 1961

(h)any other matter in connection with the construction, repair, maintenance, naming, numbering and lighting of streets for which provision is necessary or should be made;