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State of Uttar Pradesh - Section

Section 317 in Rules under the United Provinces Excise Act, 1910

317. Highest excise rewards.

- The reward under head 'best all-round work in the State' shall be considered the highest reward.
(ii)Pre-requisites for reward for the charges. - The stress in granting rewards in the wet area for "Best all-round work in the charge" shall be on "total revenue" secured during the year under review.
Note. - With a view to providing incentive to the maximum possible number of persons, not more than two Annual Special Rewards for a year shall be granted to one and the same person.Section XXVIII-Appeals in Criminal Cases