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The Principal Commissioner Of Income ... vs M/S Business Process Outsourcing ... on 16 September, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.5                               COURT NO.7                  SECTION IV-A

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.21498/2019

     (Arising out of impugned final judgment and order dated 28-08-2018
     in ITA No.933/2017 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX & ANR.                        Petitioner(s)

                                                     VERSUS

     M/s. BUSINESS PROCESS OUTSOURCING (INDIA) PVT. LTD. Respondent(s)

     (FOR ADMISSION and I.R.; IA No.129761/2019 - FOR CONDONATION OF
     DELAY IN FILING; and, IA No.129762/2019 - FOR CONDONATION OF DELAY
     IN REFILING)

     WITH
     Diary No.27787/2019 (IV-A)
     (IA No.131426/2019 - FOR CONDONATION OF DELAY IN FILING; and, IA
     No.131429/2019 - FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 16-09-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE UDAY UMESH LALIT
                            HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)                   Mr. Sanjay Jain, ASG
                                         Mr. D.L. Chidananda, Adv.
                                         Mr. Zoheb Hossain, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Mr. Mukesh Butani, Adv.
                                         Mr. Joseph K. Antony, Adv.
                                         Mr. Karan Dhanuka, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List these matters along with SLP (Civil) No.28652 of 2018 on 24.09.2019.

(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER