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[Cites 0, Cited by 0] [Section 430(2)] [Section 430] [Entire Act]

State of Tamilnadu - Subsection

Section 430(2)(g) in The Coimbatore City Municipal Corporation Act, 1981

(g)prescribe the powers of auditors, inspecting and superintending officers and officers authorised to hold inquiries, to summon and examine witnesses, and to compel the production of documents and all other matters connected with audit, inspection and superintendence; and