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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 8 in The Kerala Shops and Commercial Establishments Act, 1960

8. Intervals for rest.

- The period of work of an employee in an establishment each day shall be so fixed that no period shall exceed four hours and that no such person shall work for more than four hours before he has had an interval for rest of at least one hour.