Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(e) in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992 (e)"Directorate" means the office of the Director, Information and Public Relations Department, Uttar Pradesh at Headquarters of the Government;
