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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(4)(iii) in UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009

(iii)Declaring the institution ineligible for consideration for any assistance under any of the general or special assistance programmes of the Commission.