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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(p) in Tamil Nadu Fire Service Rules, 1990

(p)when the situation warrants, a fireman driver shall also be posted to do the work of a fireman. He shall also perform any other duty assigned to him by the Station Fire Officer.