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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(1)(ii) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(ii)that any requirement of this Act or of any rules made thereunder had not been complied with in relation to the making of such Development Plan.