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[Cites 0, Cited by 0] [Section 441] [Entire Act]

State of Assam - Subsection

Section 441(1) in The Assam Excise Rules, 2016

(1)The Service books should be taken up annually, say in April or May for verification by the head of the office who after satisfying himself that the services of the Government servants concerned are correctly recorded in each Service Book, should record in it a certificate on the following form over his signature :"Service verified up to _________ date from the record from which the verification is made"