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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(4)(b) in Calicut University Act, 1975

(b)in the case of dismissal or dissolution, constitute such authority by nomination, or the interim administration of the University till such authority is reconstituted in accordance with the provisions of this Act: