Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

State of Bihar - Subsection

Section 116(1)(a) in The Bihar and Orissa Local Self-Government Act, 1885

(a)cause huts or privies to be removed either wholly or in part;