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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(g) in The Orissa Service of Engineers' Rules, 1941

(g)[ "Engineer-in-Chief" means the Engineer-in-Chief appointed by Government in the Irrigation and Power Department] [Inserted vide Orissa Gazette Extraordinary No. 443/17.3.1989-SRO No. 226/89/8.3.1989.].