Supreme Court - Daily Orders
M/S Jaiprakash Associates Ltd. vs Icici Lombard General Insurance Co Ltd on 18 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.17 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4293/2017
M/S JAIPRAKASH ASSOCIATES LTD. Appellant(s)
VERSUS
ICICI LOMBARD GENERAL INSURANCE CO LTD Respondent(s)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2017 AND FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA
3/2017)
Date : 18-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. C.A.Sundaram,Sr.Adv.
MR. Pawan Upadhyay<Adv.
Mr. Rajesh Sharma,Adv.
Mr. Sarvjit Pratap Singh,Adv.
Mr. Ratik Sharma,Adv.
For M/s. Unuc Legal Llp,
For Respondent(s) Mr. Ajit Warrier,Adv.
Ms. Tanvi Dubey,Adv.
Mr. S. S. Shroff, AOR
UPON hearing the counsel the Court made the following
O R D E R
Appeal admitted.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by MADHU BALA Date: 2017.08.19 12:21:08 IST Reason: