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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(f) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(f)"District Education Superintendent" means the officer notified by the State Government as in charge of elementary education in any district of Jharkhand State;