Patna High Court - Orders
The General Manager (G.M.) Bihar Urban ... vs Ranjan Kumar Sinha, on 7 August, 2025
Author: Rajiv Roy
Bench: Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVIEW No.27 of 2022
In
Civil Writ Jurisdiction Case No.8999 of 2018
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The General Manager (G.M.) Bihar Urban Infrastructure Development
Corporation (Buidco), 303, Third Floor Maurya Lok Complex, Maurya
Tower, Budhmarg, New Dakbaungla Road, Patna - 800001. At present,
Rajapur Pul, West Boring Canal Road, Patna-1
... ... Petitioner/s
Versus
1. Ranjan Kumar Sinha, R/o Village - Dasratha, Sahid Ram Govind Path-2,
Police Station - Beur, District - Patna.
2. The State of Bihar, through Principal Secretary, Govt. of Bihar, Patna.
3. The Junior Engineer Larsen Turbo Construction Water and Effluent
Treatment, R/o Laloo Niwas Building, Near Beur Jail, Post Office Anisabad,
P.S. - Beur, District - Patna.
4. Smt. Kaveri Devi, W/o Dilip Singh, Ward Parishad, Ward No. 30, Near
Dheema Bus Stand, Village - Dhelma, Post Office - Dhelma, P.S. - Ram
Krishna Path, District - Patna.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Rabindra Kumar Priyadarshi
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
4 07-08-2025In this case on 10.07.2025, three week's time was granted to remove the defect.
2. As it was a peremptory order and not complied, it stood dismissed on 31.07.2025.
3. Perused the file, consigned.
(Rajiv Roy, J) vinayak/-
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