Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33B] [Entire Act] State of Uttar Pradesh - Subsection Section 33B(ii) in Rules Under the United Provided Provinces Encumbered Estates Act, 1934 (ii)The Collector shall give a copy of his award to the debtor-landlord and copy to each of his creditors.]
