Bombay High Court
Ratnagiri Gas And Power Private Limited vs Dabhol Veej Prakalp Kamgar Sangh And Ors on 29 November, 2018
osk 43-caw-2803-2017.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 2803 OF 2017
IN
WRIT PETITION NO. 3892 OF 2017
Ratnagiri Gas and Power Private Limited ... Applicant
V/s.
Dabhol Veej Prakalp Kamgar Sangh & Ors. ... Respondents
• Mr.Vishal Talsania i/b. Mr.T.N. Tripathi & Co. for the Applicant.
• Mr.Ravindra Nair for Respondent No.1.
• Mr.Meelan Topkar for Respondent No.4.
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 29 th NOVEMBER, 2018. P.C. : . On the request of learned counsel for both the parties,
stand over to 10th January, 2019, on the assurance that Respondent No.1 will handover the copy of his reply to the Civil Application to learned counsel for the Petitioner prior to that.
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