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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(1)(d) in Mizoram Cooperative Societies Act, 2006

(d)on all the bills of exchanges, promissory notes, cheques. endorsements, hundies, orders for money or goods it signs or that are signed on its behalf;