Supreme Court - Daily Orders
The Managing Director Power Company Of ... vs M/S Jsw Energy Limited on 13 August, 2025
ITEM NO.4 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 2294/2021
THE MANAGING DIRECTOR POWER COMPANY OF KARNATAKA LTD. & ORS.
Appellant(s)
VERSUS
M/S JSW ENERGY LIMITED & ANR. Respondent(s)
Date : 13-08-2025 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Shubhranshu Padhi, AOR
Mr. Pranav Giri, Adv.
Mr. Ekansh Sisodia, Adv.
For Respondent(s) :
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has already filed counter affidavit. Service is complete on respondent No.2 but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2025.08.14 13:01:06 IST Reason: SUJATA SINGH rd Registrar