Section 55(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
(c)every lifting appliance is provided with adequate and efficient breaks which-(i)are capable of preventing fall of a suspended load (including any test load) and of effectively controlling such load while it is being lowered;(ii)act without shock;(iii)have shoes that can be easily removed for running; and(iv)are provided with simple and easily accessible means of adjustment:
