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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The South Asian University Act, 2008

(2)Every order made under sub-section (1) shall be laid, as soon as may be after it is made, before each House of Parliament.THE SCHEDULE(See section 3)Provisions Of The Agreement To Have The Force Of LawArticle 1Establishment of the South Asian University