Kerala High Court
Manalil Devi(Died) vs Pooveri Nanu on 10 June, 2022
Author: P.Somarajan
Bench: P.Somarajan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
FRIDAY, THE 10TH DAY OF JUNE 2022 / 20TH JYAISHTA, 1944
RFA NO. 212 OF 2017
AGAINST THE DECREE AND JUDGMENT DATED 19-02-2007 IN OS
13/2005 OF SUB COURT, VADAKARA.
APPELLANT/2ND DEFENDANT IN THE SUIT :
*1 MANALIL DEVI (DIED), D/O LATE KALLIANI.
SWASTHAM, 62 YEARS, MANALIL VEEDU, PUTHUPPANAM
P.O., PUTHUPPANAM AMSOM, DESOM, VADAKARA TALUK,
KOZHIKODE DISTRICT.
AADL.APPELLANTS 2 TO 10 IMPLEADED :
2 SUDHAKARAN.M.,S/O.LATE DEVI,MANALIL
HOUSE,PUTHUPPANAM AMSOM DESOM,
VADAARA TALUK,KOZHIKODE DISTRICT-673105
3 NIRMALA M, D/O.LATE DEVI, "NIRMALLYAM",
PAYYOLI.P.O,KOZHIKODE DISTRICT-673522
4 VIMALA M, D/O.LATE DEVI,
"SHANMUGHAM",RAYAROTHUMANDIYIL,
NEW MAHE,PERINGADI P.O.,PIN-673312
5 SATHEESAN M, S/O.LATE DEVI,
MANALIL HOUSE, NARIPPETTA P.O,
KOZHIKODE DISTRICT-673506
6 PREMINI M, D/O.LATE DEVI,
VANNANTHAVIDA, PUTHUPPANAM AMSOM DESOM,
PUTHUPPANAM P.O,VADAARA TALU,
KOZHIKODE DISTRICT-673105
7 PRABHAKARAN M, S/O LATE DEVI, MANALIL HOUSE,
MANAACHIRA, NETTOOR.P.O,ERNAKULAM-682040
8 SABEENA LS, W/O.LATE SATHYAN,
"VAIKUNTAM",PAYYOLIPPALLAM,PUTHUPPANAM P.O,
VADAKARA TALUK,KOZHIKODE DISTRICT,673105
9 HRIDULA, D/O.LATE SATHYAN,
"VAIKUNTAM", PAYYOLIPPALAM, PUTHUPPANAM P.O,
VADAKARA TALUK, KOZHIKODE DISTRICT-673105
RFA No.212 of 2017 2
10 HRISHIKESH, S/O.LATE SATHYAN,
"VAIKUNTAM",PAYYOLIPPALAM, PUTHUPPANAM P.O,
VADAKARA TALUK, KOZHIKODE DISTRICT-673105
* (LEGAL HEIRS OF DECEASED SOLE APPELLANT ARE
IMPLEADED AS ADDITIONAL APPELLANTS 2 TO 10 AS
PER ORDER DATED 4/03/2022 IN IA NO.2/2022).
BY ADVS.
B.KRISHNAN
R.PARTHASARATHY.
RESPONDENTS/PLAINTIFFS & DEFENDANTS 3 TO 6 & 8 TO 21 :
1 POOVERI NANU, S/O KELAPPAN, AGED 42 YEARS,
BUSINESS, NADAKKUTHAZHA AMSOM, PUTHOOR DESOM,,
VADAKARA TALUK, KOZHIKODE DISTRICT.
2 PALOLI ISMAIL, S/O. IBRAYI 42 YEARS
BUSINESS IN GULF, KELOTH VATHUKKAL,
VILLIAPPALLY AMSOM, THIRUMANA DESOM,
VATAKARA TALUK, KOZHIKODE DISTRICT.
3 PATTARCHUTTAKANDI PARAMBATH GOVINDAN,
S/O.KALLIANI, ABOUT 58 YEARS, CARPENTER,
THATTARATH MEETHAL, P.O.MAYYANNOOR ,
VILLIAPPALLY AMSOM, MAYYANNOOR DESOM,
VATAKARA TALUK, KOZHIKODE DISTRICT.
4 CHANDRAKANDIYIL KOUSU, W/O.SANKARAN,
58 YEARS, CHANDRAKANDIYIL (H), P.O.MEPPAYIL,
PIN 673 109, VATAKARA TALUK, KOZHIKODE DISTRICT.
5 CHANDRAKANDIYIL LAKSHMI, D/O.SANKARAN,
CHNDRAKANDIYIL (H), 35 YEARS, SWASTHAM,
MEPPAYIL AMSOM DESOM, VADAKARA TALUK,
KOZHIKODE DISTRICT.
RFA No.212 of 2017 3
6 CHANDRAKANDIYIL MEENAKSHI, D/O.SANKARAN,
SWASTHAM, 32 YEARS, CHANDRAKANDIYIL (H),
MEPPAYIL AMSOM DESOM, VADAKARA TALUK,
KOZHIKODE DISTRICT.
7 CHANDRAKANDIYIL MOHANAN, S/O.SANKARAN,
CARPENTER, 26 YEARS, CHANDRAKANDIYIL (H),
MEPPAYIL AMSOM DESOM, VADAKARA TALUK,
KOZHIKODE DISTRICT.
8 SURESH, S/O.SANKARAN, CARPENTER,
24 YEARS, CHANDRAKANDIYIL (H), MEPPAYIL AMSOM,
DESOM, VADAKARA TALUK, KOZHIKODE DISTRICT.
9 SUDHI, S/O.SANKARAN CHANDRAKANDIYIL (H),
CARPENTER, 22 YEARS, MEPPAYIL AMSOM DESOM,
VADAKARA TALUK, KOZHIKODE DISTRICT.
10 CHUKANNOTH VALAPPIL SATHI, W/O.LATE SASI, 33
YEARS, SWASTHAM, AYANIKKAD AMSOM DESOM,
KOYILANDY TALUK, KOZHIKODE DISTRICT.
11 SON, CHUKANNOTH VALAPPIL PRANAM,
15 YEARS (MINOR), STUDENT, AYANIKKAD AMSOM
DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT.
12 BROTHER, CHUKANNOTH VALAPPIL VISHNU,
13 YEARS (MINOR), STUDENT, AYANIKKAD AMSOM
DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT.
13 CHUKANNOTH VALAPPIL VYSHNAV, S/O.SATHI,
7 YEARS (MINOR), STUDENT, AYANIKKAD AMSOM DESOM,
KOYILANDY TALUK, KOZHIKODE DISTRICT.
14 SANTHA, W/O.LATE MADHAVAN, 55 YEARS,
SWASTHAM, RESIDING AT AARAMKANDAM NILATHIL
THEKKU KIZHAKKU BHAGAM NILAM KILACHA PARAMBA,
VADAKARA AMSOM DESOM, VADAKARA TALUK,
KOZHIKODE DISTRICT.
15 SON, RAJEEVAN, CARPENTER, 38 YEARS,
AARAMKANDAM NILATHIL THEKKU KIZHAKKU BHAGAM,
NILAM KILACHA PARAMBU, VADAKARA AMSOM DESOM,
VADAKARA TALUK, KOZHIKODE DISTRICT.
RFA No.212 of 2017 4
16 SISTER, MOLI, SWASTHAM, 35 YEARS,
AARAMKANDAM NILATHIL THEKKU KIZHAKKU BHAGAM,
NILAM KILACHA PARAMBA, VADAKARA AMSOM DESOM,
VADAKARA TALUK, KOZHIKODE DISTRICT.
17 SISTER, BEBY, SWASTHAM, 32 YEARS,
AARAMKANDAM NILATHIL THEKKU KIZHAKKU BHAGAM,
NILAM KILACHA PARAMBA, VADAKARA AMSOM DESOM,
VADAKARA TALUK, KOZHIKODE DISTRICT.
18 SISTER, REMA, SWASTHAM, 29 YEARS,
AARAMKANDAM NILATHIL THEKKU KIZHAKKU BHAGAM,
NILAM KILACHA PARAMBA, VADAKARA AMSOM DESOM,,
VADAKARA TALUK, KOZHIKODE DISTRICT.
19 SISTER, SUNILA, SWASTHAM, 25 YEARS,
AARAMKANDAM NILATHIL THEKKU KIZHAKKU BHAGAM,
NILAM KILACHA PARAMBA, VADAKARA AMSOM, DESOM
AND TALUK, KOZHIKODE DISTRICT.
20 SISTER, SOBHA, SWASTHAM, 21 YEARS,
AARAMKANDAM NILATHIL THEKKU KIZHAKKU BHAGAM,
NILAM KILACHA PARAMBA, VADAKARA AMSOM, DESOM
AND TALUK, KOZHIKODE DISTRICT.
(DEFENDANTS 1 AND 7 DIED PENDING SUIT.
RESPONDENTS 4 AND 10 TO 13 ARE THE L.RS. OF
DECEASED 7TH DEFENDANT AND RESPONDENTS 14 TO 20
ARE THE L.RS., OF DECEASED IST DEFENDANT.
10TH RESPONDENT IS THE GUARDIAN OF RESPONDENTS
11 TO 13.)
BY ADVS.SRI.K.V.SOHAN FOR R1 & R2.
SMT.SREEJA SOHAN.K FOR R1.
SMT.SEEMA FOR R3 TO R5, R7, R10 TO R15 & R18 TO
R20.
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD
ON 10.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
RFA No.212 of 2017 5
P.SOMARAJAN, J.
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RFA No.212 of 2017
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Dated this the 10th day of June, 2022.
JUDGMENT
The time sought by the petitioner to remit the balance court fee has already expired.
2. The learned counsel for the appellant fairly conceded that the appellant is not ready to pay the balance court fee. As such, this Court has no other option, but to reject the appeal under Order VII Rule 11 of the C.P.C. Hence, the appeal will stand rejected accordingly.
Sd/-
P. SOMARAJAN, JUDGE amk