Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 43 in The Rajasthan Boilers Rules, 1954

43. Fee for copy of registration book

For each copy Rs. 10/-
[While issuing copies of registration books, copies of official inspection notes shall not be furnished.] [Added vide Notification No. F. 3(33) Lab./62, dated 25.3.1963-Rajasthan Gazette, Part IV-C, Ordinary, dated 10.10.1962.]