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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Meghalaya - Subsection

Section 47(3)(b) in The Meghalaya Police Act, 2010

(b)Postings and transfers of non-gazetted police officers within a Police District shall be decided by the District superintendent of Police on the recommendation of a District-level Committee in which all Additional/Deputy/Assistant Superintendents of Police posted in the District shall be members.