Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6C] [Entire Act] State of Maharashtra - Subsection Section 6C(3) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956 (3)Such account shall be operated by such office bearers as may be authorised by the Managing Committee.
