Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S International Gold Company Ltd on 29 July, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.21 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)...... Diary No(s).22956/2019
(Arising out of impugned final judgment and order dated 27-02-2019
in ITA No.1827/2016 passed by the High Court Of Judicature At
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 4 Petitioner(s)
VERSUS
M/S INTERNATIONAL GOLD COMPANY LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.107627/2019-CONDONATION OF DELAY
IN FILING)
Date : 29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr. Dhruv Agarwal, Sr. Adv.
Ms. Niranjana Singh, Adv.
Mr. Kumar Shashank, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.3503/2018.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.07.29 16:32:55 IST Reason: