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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2) in The Maharaja Sayajirao University of Baroda Act, 1949

(2)The Syndicate shall submit to the Senate every year an administration report about all matters concerning University affairs, and particularly about all acceptances or transfers of property referred to in clause (viii) of sub-section (1).