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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(59) in The Chhattisgarh Municipal Corporation Act, 1956

(59)"water-closet" means a closet accommodation used or adopt or intend to be used in connection with the municipal water-works and comprising provisions for flushing of the receptacle by means of a water-supply and having connection with a sewer;