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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(1)(c) in The Bengal Vagrancy Act, 1943

(c)on a relative of such vagrant, or a person who the Controller is satisfied is interested in the welfare of such vagrant, entering into a bond with or without sureties for a sum prescribed, to look after and maintain such vagrant and to prevent him from resorting to vagrancy;