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State of Rajasthan - Section

Section 144 in Rajasthan Civil Services (Pension) Rules, 1996

144. Payment of difference of pension to the missing pensioner on his reappearance.

- If a missing pensioner reappears at any time after grant of family pension as per proviso to Rule 61, he shall be allowed the difference, if any, between the amount of service pension and the amount of family pension already paid.