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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(1)(b) in The Jammu and Kashmir Representation of the People Act, 1957

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station or at a place fixed for the poll; or